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[Section 7]
[Entire Act]
State of Punjab - Subsection
Section 7(2) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020
| (i) | Director, Health and Family Welfare, Punjab; | : Chairperson |
| (ii) | one Deputy Director, office of Director, Healthand Family Welfare, Punjab to be nominated by the StateGovernment; | : Member |
| (iii) | one Law Officer to be nominated by the StateGovernment; and | : Member |
| (iv) | Nodal Officer in the office of Director Healthand Family Welfare, Punjab, for this Act. | : Member |