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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(2)The State Registration Authority shall consist of the following, namely: -
(i) Director, Health and Family Welfare, Punjab; : Chairperson
(ii) one Deputy Director, office of Director, Healthand Family Welfare, Punjab to be nominated by the StateGovernment; : Member
(iii) one Law Officer to be nominated by the StateGovernment; and : Member
(iv) Nodal Officer in the office of Director Healthand Family Welfare, Punjab, for this Act. : Member