Section 5(1)(a) in The Manipur Higher Secondary Education Act, 1992
(a)Ex-officio members :(i)The Chairman of the Council.(ii)The Director of Education (U), Manipur.(iii)The Director of Education (S), Manipur.(iv)The Director of State Council of Educational Research and Training, Manipur.(v)The Controller of Technical Education, Manipur.(vi)The Director, Sports and Youth Affairs, Manipur.(vii)The Chairman Board of Secondary Education, Manipur.(viii)The Secretary of the Council.