Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 11] [Entire Act] Union of India - Subsection Section 11(b) in The Indian Stamp Act, 1899 (b)bills of exchange [*] [The word "cheques" omitted by Act 5 of 1927, Section 5.] and promissory notes drawn or made out of [India] [Substitued by Act 43 of 1955, Section 2, for "the States" (w.e.f. 1.4.1956).];
