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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Meghalaya - Subsection

Section 13(6) in North East Adventist University Act, 2015

(6)The Chancellor shall have the following powers:
(i)To call for any information or record;
(ii)To appoint/remove the Vice-Chancellor;
(iii)Such other power as may be conferred on him by this Act or the Statutes made there under.