Section 32 in Rajasthan Police Subordinate Service Rules, 1989
32. Restriction of promotion of persons forgoing promotions.
- In case a person on his appointment by promotion to the next higher post either on the basis of urgent/temporary appointment or on regular basis on the recommendations of the Board forgoes such an appointment he shall be considered again for appointment by promotion only after a period of one year (Both on the basis of urgent/temporary appointment or on regular basis on the recommendations of the Board.)
