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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(3) in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

(3)The Selection Committee shall consider the cases of candidates on the basis of the records referred in sub-rule (2) and, if it considers necessary, it may interview the candidates also.