Gauhati High Court
M/S. J.K.Trade And Commerce vs National Thermal Power Corporation ... on 15 February, 2022
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/2
GAHC010005902020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/930/2020
M/S. J.K.TRADE AND COMMERCE
SILVER SQUARE BUILDING, 4TH FLOOR, OPP AAYAKAR BHAWAN, GS
ROAD, CHRISTIAN BASTI, GUWAHATI- 781005, ASSAM
VERSUS
NATIONAL THERMAL POWER CORPORATION LTD. (NTPC LTD.) AND 2 ORS
REP. BY THE GM (C AND M), ADMINISTRATIVE BUILDING, P.O-
SALAKATI(P), BTAD, DIST- KOKRAJHAR, ASSAM, PIN- 783369
2:THE ASSISTANT GM (C AND M)
CONTRACTS AND MATERIALS DEPTT
NTPC LTD
BONGAIGAON THERMAL POWER PROJECT
P.O- SALAKATI
DIST- KOKRAJHAR
ASSAM
PIN- 783369
3:THE MANAGER (C AND M)
CONTRACTS AND MATERIAL DEPTT
NTPC LTD
BONGAIGAON THERMAL POWER PROJECT
P.O- SALAKATI
DIST- KOKRAJHAR
ASSAM
PIN- 78336
Advocate for the Petitioner : MR R HUSSAIN
Advocate for the Respondent : MR G N SAHEWALLA (R1, R2, R3)
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BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
15.02.2022 Mr. A.E. Ahmed, learned counsel appearing on behalf of Mr. R. Hussain, learned counsel for the petitioner has made a prayer for adjournment and sought for listing of the case after 2 [two] weeks.
Mr. A. Chetia, learned counsel for the respondent nos. 1 - 3 has submitted that the exchange of pleading is complete and the writ petition can be taken up for final consideration.
The prayer for adjournment made by Mr. Ahmed is allowed. List the case on 11.03.2022.
JUDGE Comparing Assistant