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Supreme Court - Daily Orders

M/S Daimler Chrysler India Pvt.Ltd. vs M/S Controls on 28 February, 2024

Bench: Bela M. Trivedi, Pankaj Mithal

     ITEM NO.107                         COURT NO.15                 SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal No(s).353/2008

     M/S DAIMLER CHRYSLER INDIA PVT.LTD.                            Appellant(s)

                                               VERSUS

     M/S CONTROLS & ANR.                                            Respondent(s)

     WITH

     C.A. No. 19536-19537/2017 (XVII-A)

     (IA No.115716/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT   and   IA    No.115713/2017-STAY   APPLICATION   and IA
     No.115711/2017-CONDONATION OF DELAY IN FILING APPEAL and IA No./-
     and IA No.118473/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     C.A. No. 2633/2018 (XVII-A)

     (IA   No.17088/2018-CONDONATION   OF  DELAY   IN   FILING   and   IA
     No.17089/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     SLP(C) No. 30173/2018 (XVII-A)

     (IA No. 164392/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)

     Date : 28-02-2024 These matters were called on for hearing today.

     CORAM :             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)             Mr. Dhruv Mehta, Sr. Adv.
                                  Mr. Sidharth Sethi, AOR
                                  Mr. Avinash Das, Adv.

                                  Mr. P. C Sen, Sr. Adv.
                                  Mr. P. S. Sudheer, AOR
                                  Mr. Rishi Maheshwari, Adv.
                                  Ms. Anne Mathew, Adv.
                                  Mr. Bharat Sood, Adv.
                                  Ms. Miranda Solaman, Adv.
                                  Mr. Kamal Kant, Adv.
Signature Not Verified

Digitally signed by
RAVI ARORA
Date: 2024.02.28
                                  Mr. Rakesh Kumar, AOR
20:31:39 IST
Reason:




                                                1
                    Ms. Meenakshi Arora, Sr. Adv.
                    Mr. Vivek Jain, AOR
                    Mr. Prasouk Jain, Adv.
                    Ms. Rabiya Thakur, Adv.
                    Mr. Karan Sinha, Adv.
                    Mr. Saurabh Mishra, Adv.
                    Mr. Anurag Sharma, Adv.

For Respondent(s)   Mr. M. A. Chinnasamy, AOR

                    Mr. Dhruv Mehta, Sr. Adv.
                    Mr. Sidharth Sethi, AOR
                    Mr. Avinash Das, Adv.

                    Mr. Sanjay Kumar Pathak, Adv.
                    Mrs. Niranjana Singh, AOR
                    Mr. M.S. Akhtar, Adv.

                    Mr. Vipin Singhaniya, Adv.
                    Ms. Manjula Gupta, AOR
                    Mr. Abhay Singh Malik, Adv.
                    Ms. Sapna Kaushik, Adv.

                    Mr. P. C. Sen, Sr. Adv.
                    Mr. P. S. Sudheer, AOR
                    Mr. Rishi Maheshwari, Adv.
                    Ms. Anne Mathew, Adv.
                    Mr. Bharat Sood, Adv.
                    Ms. Miranda Solaman, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List next week.

(RAVI ARORA) (MAMTA RAWAT) COURT MASTER (SH) COURT MASTER (NSH) 2