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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(b) in Tamil Nadu Groundwater (Development and Management) Act, 2003

(b)to inspect any well which is sunk or being sunk and the soil, groundwater or other materials, excavated therefrom;