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[Cites 0, Cited by 1] [Section 102(1)] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(1)(a) in The Mental Healthcare Act, 2017

(a)that the person is conveyed to a public mental health establishment for assessment and treatment, if necessary and the mental health establishment shall deal with such person in accordance with the provisions of the Act; or