Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Bihar - Subsection Section 72(1) in The Cess Act, 1880 (1)fdlh ftys esa bl vf/kfu;e ds izkjaHk esa ;k mlds ckn] gj [kku ;k [knku dk vkSj gj V~keos] jsyos vkSj vU; vpy laifRr dk] tks v/;k; 2 ds mica/k esa lekfo"V ugha gS vkSj ,slk V~keos ;k jsyos ugha gS ftlij LFkkuh; lsl ugha yxrk] Lokeh] eq[; vfHkdRrkZ] izca/kd ;k vf/kHkksxh ;Fkkfofgr vof/k ds Hkhrj lekgRrkZ ds ikl fofgr QkWje esa fooj.kh ;k foojf.kk;ka miLFkkfir djsxkA
