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[Section 3]
[Entire Act]
Greater Bengaluru City Corporation -
Section 3(2) in Bangalore City Planning Area Zonal Regulations (Amendment and Validation) Act, 1996
| (i) | The Secretary to Government, Urban Development Department | Chairman |
| (ii) | The Commissioner, Corporation of the city of Bangalore | Member |
| (iii) | The Commissioner, Bangalore Development Authority | Member |
| (iv) | The Director of Town Planning | Member-Secretary |