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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in The West Bengal Comprehensive Area Development Act, 1974

(2)The particulars of a project referred to in sub-section (1) may include the existing as well as future provisions relating to such infra-structure and other facilities as roads, drainage, bundhs, major and minor irrigation, electricity, warehouses, cold storages, provision of staff quarters, approved centres of marketing, extension, education and training programmes, development of co-operatives, etc.