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State of Madhya Pradesh - Section

Section 41 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

41. [ Sindhi Sahithya Academy. [Inserted by Notification No. F-l(C)l-90-R-3-IV, dated 23-10-1990.]

Rate of the Audit fees of this body would be according to those fixed by the Government from time to time.]