Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(z) in The Assam Excise Act, 2000 (z)[ "Public Place" means any place intended for use by or accessible to the public and includes any conveyance running or parked on public roads or parking area;] [Inserted by Assam Act No. 4 of 2018, dated 16.3.2018.]
