Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 34 in The Mines Act, 1952 34. Prohibition of employment of certain persons.— No person shall be required or allowed to work in a mine if he has already been working in any other mine within the preceding twelve hours.
