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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tripura - Subsection

Section 18(2) in Tripura Weights and Measures (Enforcement) Act, 1967

(2)The Administrator may, by general or special order, define the local limits within which each Inspector shall exercise the powers conferred and discharge the duties imposed on Inspectors by or under this Act.