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Bombay High Court

Kumar Krishna D. Pathak vs Cuffe Castle Co-Operative Housing ... on 9 February, 2026

Author: Amit Borkar

Bench: Amit Borkar

                                                                                    3-wp10667-2017.doc


                       AGK
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                             WRIT PETITION NO.10667 OF 2017

                       Kumar Krishna D. Pathak                       ... Petitioner
                                   V/s.
                       Cuffe Castle Cooperative Housing
                       Society Limited & Others                      ... Respondents

                       Mr. Kumar Krishna D. Pathak, petitioner present in-
ATUL                   person.
GANESH
KULKARNI
Digitally signed by
ATUL GANESH
                       Mr. Sumanth Anchan with Ms. Raveena Kinkhabwala
KULKARNI
Date: 2026.02.09
14:35:07 +0530
                       and Ms. Stuti Menon i/by Kanga & Co., for respondent
                       Nos.1 to 7 and 9 to 11.


                                                      CORAM    : AMIT BORKAR, J.
                                                      DATED    : FEBRUARY 9, 2026
                       P.C.:

1. It is observed that papers of many writ petitions are not traceable in the Registry.

2. The Registrar (Judicial) shall furnish explanation as to why every day papers of writ petitions are not available. The explanation shall be furnished within one week from today.

3. Stand over to 16 February 2026.

(AMIT BORKAR, J.) 1 ::: Uploaded on - 09/02/2026 ::: Downloaded on - 09/02/2026 20:33:28 :::