Bombay High Court
Kumar Krishna D. Pathak vs Cuffe Castle Co-Operative Housing ... on 9 February, 2026
Author: Amit Borkar
Bench: Amit Borkar
3-wp10667-2017.doc
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.10667 OF 2017
Kumar Krishna D. Pathak ... Petitioner
V/s.
Cuffe Castle Cooperative Housing
Society Limited & Others ... Respondents
Mr. Kumar Krishna D. Pathak, petitioner present in-
ATUL person.
GANESH
KULKARNI
Digitally signed by
ATUL GANESH
Mr. Sumanth Anchan with Ms. Raveena Kinkhabwala
KULKARNI
Date: 2026.02.09
14:35:07 +0530
and Ms. Stuti Menon i/by Kanga & Co., for respondent
Nos.1 to 7 and 9 to 11.
CORAM : AMIT BORKAR, J.
DATED : FEBRUARY 9, 2026
P.C.:
1. It is observed that papers of many writ petitions are not traceable in the Registry.
2. The Registrar (Judicial) shall furnish explanation as to why every day papers of writ petitions are not available. The explanation shall be furnished within one week from today.
3. Stand over to 16 February 2026.
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