Madhya Pradesh High Court
Sharad Yadav vs The State Of Madhya Pradesh on 4 April, 2017
CRA-3179-2015 (SHARAD YADA V Vs THE STA TE 0F MADHYA PRADESH) 04-04-2017
Parties through their counsel. As prayed by learned counsel for the appellant, list the matter after two weeks. (S.K. GANGELE) (ANURAG SHRIVASTAVA) JUDGE JUDGE VD