Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 123] [Entire Act] Union of India - Subsection Section 123(1) in The Code of Civil Procedure, 1908 (1)A Committee, to be called the Rule Committee shall be constituted at [the town which is the usual place of sitting of each of the High Courts [* * *] referred to in section 122.]
