Delhi High Court - Orders
Anidita Das vs Dr. Srijit Das on 12 February, 2019
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP. 13/2007
ANIDITA DAS
..... Appellant
Through : Mr.Vidur Kamra, Advocate.
versus
DR. SRIJIT DAS
..... Respondent
Through : Mr.Pramod Kumar Ahuja and
Mr.Hamanshu Sapra, Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 12.02.2019 List for hearing on 24.05.2019 at end of the Board.
YOGESH KHANNA, J. FEBRUARY 12, 2019 M