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Delhi High Court - Orders

Anidita Das vs Dr. Srijit Das on 12 February, 2019

Author: Yogesh Khanna

Bench: Yogesh Khanna

$~12
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    MAT.APP. 13/2007
     ANIDITA DAS
                                                    ..... Appellant
                    Through : Mr.Vidur Kamra, Advocate.
                    versus
     DR. SRIJIT DAS
                                                 ..... Respondent
                    Through : Mr.Pramod Kumar Ahuja and
                              Mr.Hamanshu Sapra, Advocates.

     CORAM:
     HON'BLE MR. JUSTICE YOGESH KHANNA
                       ORDER

% 12.02.2019 List for hearing on 24.05.2019 at end of the Board.

YOGESH KHANNA, J. FEBRUARY 12, 2019 M