Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(3) in The M.P. Electricity (Supply) Finance Rules, 1967 (3)Bonds and applications for bonds shall be for amounts of one hundred, five hundred (and one thousand rupees or multiples of one thousand rupees) as may be decided by the Board.
