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[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(5) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(5)A member shall also cease to be member if he accepts a full time appointment in another University, or if henot being an ex-officio member fails to attend three consecutive meetings of the Court;