Supreme Court - Daily Orders
Cesc Ltd. vs Abdos Trading Co.P.Ltd. on 30 October, 2014
ITEM NO.95 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 8223/2012
CESC LTD. Appellant(s)
VERSUS
ABDOS TRADING CO.P.LTD. Respondent(s)
(with office report for direction)
Date : 30/10/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Shabyashachi Patra, Adv.
M/s. Khaitan & Co.,Adv.
For Respondent(s)
Mr. Mohd. Ai Nul Ansari, Adv.
Mr. Chandra Bhushan Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.01 11:55:13 IST Reason: