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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(3) in Chhattisgarh Public Distribution System (Control) Order, 2004

(3)Fair Price Shop keepers shall provide all these informations to any individual authorised by the Adviser to the Commissioners of the Supreme Court (Writ 196/2001, PUCL vs. UoI and Others).