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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003

(ii)"Management Seats" (50% of the sanctioned intake of the seats) : - 50% of seats shall be reserved for allotment by the Management. The seats shall be filled by the Committee on admissions of the competent authority based on merit in the entrance test held by the NTR UHS for that year and with candidates who have applied to the Colleges/Institutions concerned for admission. In the Committee a representative of the managements of the Colleges concerned, will be a Member Allotment of 50% of management seats will be done by this Joint Committee purely on the basis of merit in the entrance test.