Supreme Court - Daily Orders
G.S. Bawa vs Surinder Kaur on 4 August, 2014
ITEM NO.20 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2014
CC No(s). 11590/2014
(Arising out of impugned final judgment and order dated 25/03/2014
in RFA No. 61/2014 passed by the High Court of Delhi at N. Delhi)
G.S. BAWA Petitioner(s)
VERSUS
SURINDER KAUR AND ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 04/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Sandeep Agarwal,Adv.
Mr. Rajesh Pathak,Adv.
Ms. Manjeet Kirpal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this special leave petition, which is dismissed.
(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2014.08.05 18:30:47 IST Reason: