Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Chattisgarh High Court

S.K.Daga vs O.P. Choudhary 4 Cont/843/2018 Ashok ... on 24 August, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                                         1

                                                                                             NAFR

                          HIGH COURT OF CHHATTISGARH, BILASPUR

                                               CONT No. 883 of 2018

                 •   S. K. Daga S/o Late Deep Chand Daga, aged about 74 years, R/o Civil
                     Lines, Raipur, District Raipur (C.G.)               ---- Petitioner

                                                      Versus

                 •   O.P. Choudhary, Collector, Raipur, District Raipur (C.G.)
                                                                    ---- Respondent/ Contemnor

For Petitioner : Mr. Avinash Singh on behalf of Mr. Awadh Tripathi, Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 24/08/18 Heard.

1. This contempt petition has been filed by the petitioner herein, alleging non-compliance of this Court's order dated 02.11.2017 passed in WP No. 2385 of 2006.

2. After hearing learned counsel appearing for the petitioner, I deem it appropriate to give one opportunity to the respondent/contemnor in the writ petition No. WP No. 2385 of 2006 to ensure compliance of this Court's order dated 02.11.2017.

3. The petitioner may also make additional representation along with the copy of this order within ten days from today before the respondent and, in turn, the respondent in the writ petition shall ensure the compliance of this Court's order dated 02.11.2017 in its letter and spirit expeditiously.

4. With the aforesaid direction, the contempt case stands finally disposed of.

SD/-

(Sanjay K. Agrawal) Judge Priyanka