Chattisgarh High Court
S.K.Daga vs O.P. Choudhary 4 Cont/843/2018 Ashok ... on 24 August, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 883 of 2018
• S. K. Daga S/o Late Deep Chand Daga, aged about 74 years, R/o Civil
Lines, Raipur, District Raipur (C.G.) ---- Petitioner
Versus
• O.P. Choudhary, Collector, Raipur, District Raipur (C.G.)
---- Respondent/ Contemnor
For Petitioner : Mr. Avinash Singh on behalf of Mr. Awadh Tripathi, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 24/08/18 Heard.
1. This contempt petition has been filed by the petitioner herein, alleging non-compliance of this Court's order dated 02.11.2017 passed in WP No. 2385 of 2006.
2. After hearing learned counsel appearing for the petitioner, I deem it appropriate to give one opportunity to the respondent/contemnor in the writ petition No. WP No. 2385 of 2006 to ensure compliance of this Court's order dated 02.11.2017.
3. The petitioner may also make additional representation along with the copy of this order within ten days from today before the respondent and, in turn, the respondent in the writ petition shall ensure the compliance of this Court's order dated 02.11.2017 in its letter and spirit expeditiously.
4. With the aforesaid direction, the contempt case stands finally disposed of.
SD/-
(Sanjay K. Agrawal) Judge Priyanka