Punjab-Haryana High Court
M/S Tecon Projects Pvt. Ltd vs Bansiwala Engineering Services on 15 January, 2013
Author: K C Puri
Bench: K C Puri
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
Crl.Misc.No.M-1228 of 2013 (O & M)
Date of Decision: January 15, 2013
M/s Tecon Projects Pvt. Ltd.
..... PETITIONER
VERSUS
Bansiwala Engineering Services
..... RESPONDENT
. . .
CORAM: HON'BLE MR. JUSTICE K C PURI
. . .
PRESENT: - Mr.Amit Sharma, Advocate
for the petitioner.
. . .
K C PURI, J (Oral)
Counsel for the petitioner prays for withdrawal of the present petition with liberty to approach the Sessions Judge.
Dismissed as withdrawn with the aforesaid liberty.
(K C PURI)
January 15, 2013 Judge
jt