Punjab-Haryana High Court
Jasbir Singh @ Sira Singh & Anr vs Sukhdev Kaur And Ors Lr. Of Surjit Singh on 28 February, 2018
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RSA No.2109 of 2013 (O&M)
Date of decision: 28th February, 2018
Jasbir Singh @ Sira Singh & another
... Appellants
Versus
Sukhdev Kaur & others
... Respondents
CORAM: HON'BLE MR. JUSTICE FATEH DEEP SINGH
Present: None for the appellants.
Mr. Parvinder Singh, Advocate for the respondents.
FATEH DEEP SINGH, J. (ORAL)
In spite of repeated pass-overs, none has put in appearance to make submissions on behalf of the appellants since morning and despite even personal efforts of the Court none has come forward to appear for the appellants and it is already 2:30 p.m., impels this Court to hold that the appellants are no more interested in pursuing the present matter and which stands dismissed for non prosecution.
(FATEH DEEP SINGH) JUDGE February 28, 2018 rps Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 04-03-2018 16:03:39 :::