Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 506] [Entire Act] Bengal Presidency - Subsection Section 506(i) in Police Regulations, Bengal , 1943 (i)of ordinary P.R. convicts convicted in their home province, one copy will be taken for record in the bureau of the province of conviction ;
