Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 8 July, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~34 & 35(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM (M) 1/2021 & CM No. 100/2021
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through: Mr. D. Chitkara, Adv.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr. Sanjay Aggarwal, Adv.
Mr. Yeeshu Jain, SC with Ms. Surbhi Arora,
Adv. for UOI
+ CM (M) 618/2020 & CM No. 32081/2020
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through: Mr. D. Chitkara, Adv.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through: Mr. Sanjay Aggarwal, Adv.
Mr. Yeeshu Jain, SC with Ms. Surbhi Arora,
Adv. for UOI
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 08.07.2022
1. Mr. Chitkara appears today on behalf of the petitioners and submits that, as he has not got any instructions from the petitioners, despite his having attempted to communicate with the petitioners via e- mail, he seeks to withdraw his vakalatnama from these cases.
Signature Not Verified CM(M) 1/2021 & connected matter Page 1 of 2 Digitally Signed By:SUNIL SINGH NEGI Signing Date:21.07.2022 14:41:232. Accordingly, issue court notice without process fee to the petitioners, returnable on 10th November, 2022.
C. HARI SHANKAR, J JULY 8, 2022/kr Signature Not Verified CM(M) 1/2021 & connected matter Page 2 of 2 Digitally Signed By:SUNIL SINGH NEGI Signing Date:21.07.2022 14:41:23