Rajasthan High Court - Jaipur
Liyakat Ali And Ors vs State Of Rajasthan And Ors on 16 January, 2018
-1-
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S.B. Criminal Misc. Petition No .2481/2013
Aarif Khan s/o Rashid Khan, Age about 17 years, R/o Ward
No. 25, Pathano ka Mohalla, Chomu, District Jaipur
---Petitioner/ Accused
VERSUS
1. State of Rajasthan through Public Prosecutor
---Respondent
2. Mohd. Aslam S/o Mohd. Akhtyar, By Caste Mulsim, Age about 50 years, R/o Imam Chowk, P.S. Chomu, District Jaipur
---Respondent /Complainant
3. Sher Khan S/o Abdul Rahman, R/o Ward No. 25, Chomu, District Jaipur
---Respondent Connected with S.B. Criminai Misc. Petition No. 2286/2013
1. Liyakat Ali s/o Aalamshjer Khan Age 33 years,
2. Irfan s/o Aalamsher Kjhan, Age 28 years,
3. Imran Khan S/o Mohd. Raseed, Age about 32 years
4. Javed S/o Aalamsher Khan, Age 23 years
5. Naushad S/o Aalamsher Khan, Age 38 years
6. Mubarak Ali s/o Aalamsher Khan, Age 45 years, All R/o Ward No. 25, Pathano ka Mohalla, Chomu, District Jaipur
---Petitioners/ Accused VERSUS
1. State of Rajasthan through Public Prosecutor -2-
---Respondent
2. Mohd. Aslam S/o Mohd. Akhtyar, By Caste Mulsim, Age about 50 years, R/o Imam Chowk, P. S. Chomu, District Jaipur
---Respondent /complainant
3. Sher Khan s/o Abdul Rahman, R/o Ward No. 25, Chomu, District Jaipur
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