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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(2)(c) in Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017

(c)the eligibility of admission, manner of admission and allocation of seats in private medical educational institutions under sub-section (2) of section 9;