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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(2) in The Rajasthan Municipal Service Rules, 1963

(2)On the expiry of the period of one month referred to in sub- rule (1) and after hearing the objections, if any, the Selection Committee shall prepare final list of candidates whom they consider suitable and arrange their names in the order of seniority in each grade in different categories.