Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 107] [Entire Act] Union of India - Section Section 65 in The Narcotic Drugs And Psychotropic Substances Act, 1985 65. Power to make rules regulating disposal of confiscated articles and rewards.— ***
