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[Cites 0, Cited by 0] [Section 45(4)] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(4)(c) in Uttaranchal School Education Act, 2006

(c)such other expenditure for the purposes of the institution receiving maintenance grant from the State Government as may be directed by the State Government or an officer authorized my it in that behalf.