Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs M/S Sant Girdhar Anand Parmhans Sant ... on 26 November, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.58 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41100/2018
(Arising out of impugned final judgment and order dated 16-05-2018
in ITA No. 50/2018 passed by the High Court of Punjab & Haryana At
Chandigarh)
THE COMMISSIONER OF INCOME TAX (EXEMPTION) Petitioner(s)
VERSUS
M/S SANT GIRDHAR ANAND PARMHANS SANT ASHRAM Respondent(s)
(FOR ADMISSION and I.R. and IA No.163746/2018-CONDONATION OF DELAY
IN FILING)
Date : 26-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Tushar Mehta, S.G.
Ms. Niranjana Singh, Adv.
Ms. L. Charaniya, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.11.28 17:03:40 IST Reason: