Gujarat High Court
Manoj Totaram Parwani vs State Of Gujarat on 9 January, 2020
Author: S.H.Vora
Bench: S.H.Vora
R/CR.MA/19312/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 19312 of 2019
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MANOJ TOTARAM PARWANI
Versus
STATE OF GUJARAT
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Appearance:
AKASH A SINGH(8713) for the Applicant(s) No. 1
MR MUKESH KUMAR SUDARSHAN(10268) for the Applicant(s) No. 1
MS HETU M SUDARSHAN(10051) for the Applicant(s) No. 1
NARENDRA K AMIN(9506) for the Applicant(s) No. 1
MS JK HINGORANI(2491) for the Respondent(s) No. 2
PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 09/01/2020
ORAL ORDER
Stand over to 29.6.2020.
Interim relief granted earlier to continue till then.
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