Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 10 in Kerala Grants and Leases (Modification of Rights) Act, 1980

10. Indemnity.

- No suit, prosecution or other legal proceedings shall lie against the Government or the Collector or any other person for anything which is in good faith done or intended to be done under this Act or any rule made thereunder.