Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Goa - Subsection Section 83(3) in The Corporation of the City of Panaji (Election) Rules, 2004 (3)The Polling Agent present at the polling station, who desire to affix their seals, shall also be permitted to do so.
