Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jammu-Kashmir - Subsection Section 57(11) in The Evidence Act, 1977 (1920 A.D) (11)the commencement, continuance and termination of hostilities between the [Government of India] [Substituted By A.L.O. 2008 for 'British Crown'.] and any other State or body of persons
