Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(1)(o) in The West Bengal Panchayat Act, 1973 (o)implementation of such schemes as may be formulated or performance of such acts as may be entrusted to the Gram Panchayat by the State Government;