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[Cites 0, Cited by 0] [Section 56(6)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(6)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)the mark is set opposite the name of more than one candidate or is so placed as to render it doubtful to which candidate intended to apply; or