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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2)(vii) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(vii)the matters subject to which the powers conferred on the Secretary of the Marketing Board under section 42 shall be exercised as provided in sub-section (3) of section 42;