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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(5) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(5)If the distillery works on Sunday or other public holiday. Distillery Officer shall be present in the distillery and shall make adequate arrangements for regulating the entry or exit of persons in connection with the working of the distillery.