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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(p) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(p)"street and working children" means children without ostensible means of livelihood, care, protection and support in accordance with the provisions laid down under clause (d)(1) of section 2 of the Act;