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[Cites 0, Cited by 0] [Section 49K(2)] [Section 49K] [Entire Act]

Union of India - Subsection

Section 49K(2)(b) in The Wild Life (Protection) Act, 1972

(b)the Management Authority is satisfied that any living specimen will be so prepared and shipped as to minimise the risk of injury, damage to health or cruel treatment; and