Calcutta High Court (Appellete Side)
(Sri Gurupada Bera & Anr vs The State Of West on 22 June, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1 12 22.06.2015
W.P.11626(W) of 2015 pg (Sri Gurupada Bera & Anr. vs. The State of West Bengal & Ors.) Mr. Satyajit Mondal Mr. Suranjan Mondal........for the petitioners Mr. Pradyuna Sinha Ms. Nafisa Begum.............for the State To enable the learned advocate representing the State to obtain instructions as to why the original deeds presented for registration were not delivered after registration, hearing of this writ petition stands adjourned.
Put up this writ petition on July 02, 2015 ACO under the heading 'To Be Mentioned'.
(DIPANKAR DATTA,J.)