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[Cites 0, Cited by 0] [Section 51] [Entire Act]

NCT Delhi - Subsection

Section 51(6) in The Delhi Co-operative Societies Rules, 2007

(6)The notice of an annual general body meeting shall be accompanied by a copy each of audited balance-sheet profit and loss account together with the audit objections thereon relating to the preceding year and the report of the committee. In addition, the copy of the audit report may also be shown to member at the time of general body meeting.